Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Sikkim - Subsection Section 10(a) in Land Acquisition Rules, 1977 (a)That the land should be acquired, the Government shall make a declaration under Section 6 that the land is needed for public purposes or for a company as in Land Acquisition Form IV of V as the case may be.
