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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 29(b) in Arunachal Pradesh Nursing Council Act, 2011

(b)Procures or attempt to procure registration under provisions of this Act by making or producing causing to be made or produced any false or fraudulent declaration, or' certificate or representation whether in writing or otherwise; or