Supreme Court - Daily Orders
Shri G. Hari Hara Reddy vs Security Printing And Minting ... on 19 March, 2018
Bench: R.K. Agrawal, Abhay Manohar Sapre
ITEM NO.25 COURT NO.8 SECTION XII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 6290-6291/2018
(Arising out of impugned final judgment and order dated 13-11-2017
in WA Nos. 440/2017 and 446/2017 passed by the High Court of
Judicature at Hyderabad for the State of Telangana and the State of
Andhra Pradesh)
SHRI G. HARI HARA REDDY & ORS. ETC. Petitioner(s)
VERSUS
SECURITY PRINTING AND MINTING CORPORATION OF
INDIA LIMITED & ORS.ETC. Respondent(s)
(FOR ADMISSION and I.R.)
Date : 19-03-2018 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE R.K. AGRAWAL
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Y. Raja Gopala Rao, AOR
Ms. Y.Vismai Rao,Adv.
Mr. K.Sharat Kumar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(ANITA MALHOTRA) (CHANDER BALA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2018.03.20 16:51:43 IST Reason: