Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 28 in Rajasthan Electricity Regulatory Commission (Transaction of Business) Regulations, 2005 28. The presentation and the receipt of the petition shall be duly entered in the register to the maintained for the purpose by the Commission.
