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[Cites 0, Cited by 0] [Section 8E] [Entire Act]

State of West Bengal - Subsection

Section 8E(1) in West Bengal Town and Country (Planning and Development) Act, 1979

(1)The Eco-tourism Board shall meet at least four times in a year at such time and place as it thinks fit and the meeting shall be held according to such procedure as may be prescribed.