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[Cites 0, Cited by 0] [Section 98(2)] [Section 98] [Entire Act]

State of West Bengal - Subsection

Section 98(2)(b) in The West Bengal Correctional Services Act, 1992

(b)look after the cooking of prisoners’ food, suggest menu for the break-fast, and mid-day meal, consistent with the prescribed diet tables and price ceiling;