National Green Tribunal
Shri Sant Damaji Sahakari Sakhar ... vs Central Pollution Control Board on 30 September, 2020
Item No. 02 (Pune Bench)
BEFORE THE NATIONAL GREEN TRIBUNAL
PRINCIPAL BENCH, NEW DELHI
(Through Video Conferencing)
Appeal No. 39/2020 (WZ)
Shri Sant Damaji SSK Ltd. Appellant(s)
Versus
Chairman Central Pollution Control Board & Ors. Respondent(s)
Date of hearing: 30.09.2020
CORAM: HON'BLE MR. JUSTICE SHEO KUMAR SINGH, JUDICIAL MEMBER
HON'BLE DR. SATYAWAN SINGH GARBYAL, EXPERT MEMBER
For Appellant(s) : Mr. Tarun Khurana and Mr. Tapan Shah,
Advocates
For Respondent(s) : Mr. Aniruddha Kulkarni, Advocate for R-1(CPCB)
ORDER
1. The present appeal has been field for quashing and setting aside the directions/order dated 17.12.2019 passed by the Respondent No. 1. The perusal of the application reveals that it was filed on 23.01.2020 and it is placed today for admission.
2. Registrar, Western Zone Bench, Pune is directed to enquire the matter, and report.
3. Issue notice to the respondents. Notice made returnable within four weeks.
4. Applicant is directed to take required step for service to the respondents by both ways, Dasti as well as by Registered Post and also send the required documents by available e-mail during the course of the day.
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5. The respondents are directed to file their reply within four weeks by e-mail at [email protected] preferably in the form of searchable PDF/ OCR Support PDF and not in the form of Image PDF.
6. List it on 04.11.2020.
Sheo Kumar Singh, JM Dr. Satyawan Singh Garbyal, EM September 30, 2020 Appeal No. 39/2020 (WZ) MN 2