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[Cites 0, Cited by 0] [Section 511] [Entire Act]

State of Punjab - Subsection

Section 511(8) in Punjab Jail Manual, 1996

(8)Cooking arrangements : Where there are several Better Class prisoners confined together, endeavour should be made to provide a separate cook house for them; where such prisoners are confined individually, they may be permitted to cook food subject to due safeguards and due performance of full task.