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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Tamilnadu - Subsection

Section 27(2) in Tamil Nadu Occupants of Kudiyiruppu (Conferment Of Ownership) Act, 1971

(2)In particular and without prejudice to the generality of the foregoing power, such rules may provide for or regulate -
(a)all matters expressly required or allowed by this Act to be prescribed;
(b)the fee payable in respect of any application or statement under this Act.