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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Telangana - Subsection

Section 17(1)(f) in Telangana Municipal Tramways (Construction, Operation and Maintenance) Act, 2008

(f)erect, maintain and repair any signaling and other communication facilities, telegraph or optical fiber cable and electric supply line, any electric traction equipment, power supply and distribution installation, electric substations, and other works in connection with the working of the tramway system and obtain any licences required for the same;