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Allahabad High Court

Meerut Development Authority Thru ... vs Ram Prakash(Deceased) & Others on 18 July, 2012

Author: Prakash Krishna

Bench: Prakash Krishna





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- FIRST APPEAL No. - 664 of 2008
 

 
Petitioner :- Meerut Development Authority Thru Secretary
 
Respondent :- Ram Prakash(Deceased) & Others
 
Petitioner Counsel :- B.Dayal
 

 
Hon'ble Prakash Krishna,J.
 

Hon'ble Arvind Kumar Tripathi (II),J.

On the request of Sri Ajay Kumar Singh, learned counsel for the respondents, put up tomorrow to enable him to give reply to the submissions made by the learned counsel for the appellant.

It is made clear that the case shall not be adjourned under any circumstances.

(Arvind Kumar Tripathi (II), J)      (Prakash Krishna,J) Order Date :- 18.7.2012 MK/