Allahabad High Court
Meerut Development Authority Thru ... vs Ram Prakash(Deceased) & Others on 18 July, 2012
Author: Prakash Krishna
Bench: Prakash Krishna
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- FIRST APPEAL No. - 664 of 2008 Petitioner :- Meerut Development Authority Thru Secretary Respondent :- Ram Prakash(Deceased) & Others Petitioner Counsel :- B.Dayal Hon'ble Prakash Krishna,J.
Hon'ble Arvind Kumar Tripathi (II),J.
On the request of Sri Ajay Kumar Singh, learned counsel for the respondents, put up tomorrow to enable him to give reply to the submissions made by the learned counsel for the appellant.
It is made clear that the case shall not be adjourned under any circumstances.
(Arvind Kumar Tripathi (II), J) (Prakash Krishna,J) Order Date :- 18.7.2012 MK/