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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(g) in The Rajasthan Land Reforms and Jagir Resumption (Absorption of Jagir Employees) Rules, 1954

(g)Each Collector shall report the number of vacancies caused by creation of new posts along with available record of candidates to the Commissioner of the Division, sending separate lists of the appointments provisionally made by him and of those provisionally selected by him under sub-rule (d) and the vacancies still to be filled up.