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[Cites 0, Cited by 0] [Section 39(2)] [Section 39] [Entire Act]

State of Punjab - Subsection

Section 39(2)(d) in The Punjab Ancient and Historical Monuments and Archaeological Sites and Remains Rules, 1965

(d)apply any extraneous matter, such as water, oil, grease or any moulding material, on such a monument or part thereof, or