Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70] [Entire Act] State of Assam - Subsection Section 70(2) in The Assam Cinemas (Regulation) Rules, 1960 (2)Any electric wiring or terminals fitted within the casing shall be so placed that it shall be impossible for films in use in the projector to come in contract with them.
