Section 5 in The Liquefied Petroleum Gas (Regulation of Supply and Distribution) Order, 1993
5. Restriction on sale or distribution of liquefied petroleum gas below the standard weight.
- No Government Oil Company, distributor or parallel marketer shall supply, sell or distribute to a consumer of liquefied petroleum gas in cylinders which contains less than the weight of liquefied petroleum gas specified in the Schedules annexed to this Order [or as indicated on the cylinder] [Added by Notification No. G.S.R. 6 (E), dated 6th January, 1994.].
