Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Karnataka - Subsection Section 31(4) in Karnataka Krishna Basin Development Authority Act, 1992 (4)Where two or more Special Courts are constituted for Krishna Basin the State Government may by general or special order regulate the distribution of work among them.
