Delhi High Court - Orders
M/S Bharti Airtel Limited vs Commissioner, Cgst Appeals-1 Delhi on 11 December, 2024
Author: Yashwant Varma
Bench: Yashwant Varma, Dharmesh Sharma
$~89 to 91
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 13211/2024
M/S BHARTI AIRTEL LIMITED .....Petitioner
Through: Mr. Sujit Ghosh, Sr. Adv. with
Mr. Kumar Visalaksh, Mr. Udit
Jain and Ms. Akansha Dikshit,
Advs.
versus
COMMISSIONER, CGST APPEALS-1 DELHI .....Respondent
Through: Mr. Anurag Ojha, Sr. SC with
Mr. Subham Kumar and Mr.
Dipak Raj, Advs.
90
+ W.P.(C) 14710/2024 and CM APPL. 61806/2024 (Interim Stay)
INDUS TOWERS LIMITED .....Petitioner
Through: Mr. V. Lakshmikumaran, Mr.
Yogendra Aldak and Mr. Sumit
Khadaria, Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Mukul Singh, CGSC with
Ms. Ira Singh and Mr. Aryan
Dhaka, Advs. for R-1.
Mr. Atul Tripathi, SSC for R-2
and 3.
91
+ W.P.(C) 16477/2024 and CM APPL. 69485/2024 (Interim Stay)
ELEVAR DIGITEL INFRASTRUCTURE PVT LTD
(EARLIER KNOWN AS ATC TELECOM
INFRASTRUCTURE PVT LTD) .....Petitioner
Through: Mr. V. Lakshmikumaran, Mr.
Yogendra Aldak and Mr. Sumit
Khadaria, Advs.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 11/12/2024 at 23:51:36
versus
UNION OF INDIA & ORS. .....Respondents
Through: Ms. Avshreya Pratap Singh
Rudy, SPC with Ms. Usha
Jamnal and Ms. Harshita
Chaturvedi, Advs. for UOI.
Mr. Abhigyan Siddhant, GP,
with Mr. Anurag Sahay and Mr.
Rohit Kumar, Advs. for R-1.
Mr. Atul Tripathi, SSC for R-2
and 3.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 11.12.2024 Learned counsel for the writ petitioner in W.P.(C) 13211/2024 prays for liberty to move a formal application for amendment, laying a challenge to the Order-in-Original dated 24 March 2023.
Since these matters have otherwise been heard, let them be called again on 12.12.2024.
YASHWANT VARMA, J.
DHARMESH SHARMA, J.
DECEMBER 11, 2024/gunn This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/12/2024 at 23:51:36