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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(6) in The Rajasthan Homoeopathic Medicine Rules, 1971

(6)The meeting of the Board shall be presided by the Chairman, or in his absence by the Vice-Chairman or in their absence by a member present in the meeting so elected by the members present to preside that particular meeting.