Section 11(5) in The First Statutes of the Rajiv Gandhi National Institute of Youth Development, 2013
(5)A copy of the minutes of every meeting of the Building and Works Committee [shall be routed through Finance Committee and placed before the Executive Council for consideration and approval] [Substituted 'shall be placed before the Executive Council' by Notification No. G.S.R. 507(E), dated 10.5.2016 (w.e.f. 18.6.2013).]
