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National Consumer Disputes Redressal

Sumit Minni & 4 Ors. vs Spaze Towers Pvt. Ltd. on 10 August, 2018

          NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION  NEW DELHI          CONSUMER CASE NO. 838 OF 2018           1. SUMIT MINNI & 4 ORS. ...........Complainant(s)  Versus        1. SPAZE TOWERS PVT. LTD. ...........Opp.Party(s) 
  	    BEFORE:      HON'BLE MRS. JUSTICE DEEPA SHARMA,PRESIDING MEMBER 

For the Complainant : Mr. Sumit Minni, Complainant No.1 in person For the Opp.Party :

Dated : 10 Aug 2018 ORDER Complainant No.1, who is appearing in person on behalf of other Complainants also, seeks permission to withdraw the Complaint with -2- Liberty to file fresh Complaint. 

The Complaint is dismissed as not pressed with liberty, as prayed, if permissible under the law.   

  ......................J DEEPA SHARMA PRESIDING MEMBER