National Consumer Disputes Redressal
Sumit Minni & 4 Ors. vs Spaze Towers Pvt. Ltd. on 10 August, 2018
NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION NEW DELHI CONSUMER CASE NO. 838 OF 2018 1. SUMIT MINNI & 4 ORS. ...........Complainant(s) Versus 1. SPAZE TOWERS PVT. LTD. ...........Opp.Party(s) BEFORE: HON'BLE MRS. JUSTICE DEEPA SHARMA,PRESIDING MEMBER
For the Complainant : Mr. Sumit Minni, Complainant No.1 in person For the Opp.Party :
Dated : 10 Aug 2018 ORDER Complainant No.1, who is appearing in person on behalf of other Complainants also, seeks permission to withdraw the Complaint with -2- Liberty to file fresh Complaint.
The Complaint is dismissed as not pressed with liberty, as prayed, if permissible under the law.
......................J DEEPA SHARMA PRESIDING MEMBER