Supreme Court - Daily Orders
Gmr Kamalanga Energy Limited vs Central Electricity Regulatory ... on 6 September, 2019
Bench: Chief Justice, Ashok Bhushan
ITEM NO.18 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No. 6641/2019
GMR KAMALANGA ENERGY LIMITED & ANR. Appellants
VERSUS
CENTRAL ELECTRICITY REGULATORY
COMMISSION (CERC) & ORS. Respondents
(FOR ADMISSION)
Date : 06-09-2019 This matter was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE ASHOK BHUSHAN
For Appellants
Mr. Sajan Poovayya, Sr. Adv.
Mr. V. Mukherjee, Adv.
Ms. Catherine Ayallore, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
For Respondents
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with Civil Appeal No. 11095/2018.
(Deepak Guglani) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2019.09.06 16:55:20 IST Reason: