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Supreme Court - Daily Orders

Gmr Kamalanga Energy Limited vs Central Electricity Regulatory ... on 6 September, 2019

Bench: Chief Justice, Ashok Bhushan

     ITEM NO.18                               COURT NO.1                 SECTION XVII

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

                                     Civil Appeal No. 6641/2019

     GMR KAMALANGA ENERGY LIMITED & ANR.                             Appellants

                                                  VERSUS

     CENTRAL ELECTRICITY REGULATORY
     COMMISSION (CERC) & ORS.                                        Respondents

     (FOR ADMISSION)

     Date : 06-09-2019 This matter was called on for hearing today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE ASHOK BHUSHAN

     For Appellants
                                    Mr.   Sajan Poovayya, Sr. Adv.
                                    Mr.   V. Mukherjee, Adv.
                                    Ms.   Catherine Ayallore, Adv.
                                    Mr.   Pukhrambam Ramesh Kumar, AOR

     For Respondents


                           UPON hearing the counsel the Court made the following
                                             O R D E R

Issue notice.

Tag with Civil Appeal No. 11095/2018.

(Deepak Guglani) (Anand Prakash) Court Master Court Master Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2019.09.06 16:55:20 IST Reason: