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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Andhra Pradesh - Subsection

Section 13(2) in The Andhra Pradesh Prevention Of Begging Act, 1977

(2)The Advisory Committee constituted under sub-section (1) any member thereof may visit at all reasonable times and after due notice to the Superintendent of any certified institutions in which beggars are detained.