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Jammu & Kashmir High Court - Srinagar Bench

Liyakat Hussain Baniya vs State Of J&K And Others on 27 August, 2020

Bench: Chief Justice, Puneet Gupta

              S. No. 216
             Advance List
                           IN THE HIGH COURT OF JAMMU AND KASHMIR
                                         AT SRINAGAR
                                              LPA No. 193/2019
                                         (Through Video Conferencing)

            Liyakat Hussain Baniya
                                                                             .... Applicants
                                   Through: Mr. Nissar A. Bhat, Advocate
                                                   v.
            State of J&K and others
                                                                             .... Respondents
                                   Through: None.
            CORAM:
            HON'BLE THE CHIEF JUSTICE
            HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
                                                  ORDER

27.08.2020 Mr. B. A. Dar, learned Sr. AAG, counsel for the respondents is not present.

In the interest of justice, list again on 09th of October, 2020.

(PUNEET GUPTA) (GITA MITTAL) JUDGE CHIEF JUSTICE SRINAGAR 27.08.2020 TASADUQ SAB:

SYED TASADUQ QADRI 2020.09.02 11:33 I attest to the accuracy and integrity of this document