Jammu & Kashmir High Court - Srinagar Bench
Liyakat Hussain Baniya vs State Of J&K And Others on 27 August, 2020
Bench: Chief Justice, Puneet Gupta
S. No. 216
Advance List
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
LPA No. 193/2019
(Through Video Conferencing)
Liyakat Hussain Baniya
.... Applicants
Through: Mr. Nissar A. Bhat, Advocate
v.
State of J&K and others
.... Respondents
Through: None.
CORAM:
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
ORDER
27.08.2020 Mr. B. A. Dar, learned Sr. AAG, counsel for the respondents is not present.
In the interest of justice, list again on 09th of October, 2020.
(PUNEET GUPTA) (GITA MITTAL) JUDGE CHIEF JUSTICE SRINAGAR 27.08.2020 TASADUQ SAB:
SYED TASADUQ QADRI 2020.09.02 11:33 I attest to the accuracy and integrity of this document