Section 78(6) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006
(6)Guidelines for the preparation of home study report. - The following shall be the criteria for the preparation of home study report, -(a)Social status and family background;(b)Description of homes;(c)Standard of living as it appears in the home;(d)Current relationship between husband and wife;(e)Current relationship between the parents and children (if any children);(f)Development of already adopted children (if any);(g)Current relationship between the couple and the members of each others family;(h)Employment status of the couple;(i)Health details such as clinical tests, health conditions, past illness, etc.;(j)Economic status of the couple;(k)Accommodation for the child;(l)Schooling facilities;(m)Amenities in the home;(n)Reason for wanting to adopt a child;(o)Attitude of grand parents and relatives towards adoption;(p)Anticipated plans for the adoptive child;(q)Legal status of the prospective parents.
