Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of West Bengal - Subsection

Section 29(2)(a) in The West Bengal Backward Classes Development And Finance Corporation Act, 1995.

(a)all the members of the Corporation shall as from the date of supersession vacate their respective offices as such members;