Section 101(1)(c) in The Trade Marks Act, 1999

[Cites 0, Cited by 0] [Section 101(1)] [Section 101] [Entire Act]

Union of India - Subsection

Section 101(1)(c) in The Trade Marks Act, 1999

(c)places, encloses or annexes any goods which are sold, or exposed for sale, or had in possession for sale or for any purpose of trade or manufacture, in or with any package or other thing to which a trade mark or mark or trade description has been applied; or

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Union of India - Subsection

Section 101(1)(c) in The Trade Marks Act, 1999