Supreme Court - Daily Orders
Cce Dgcei Adjudication Cell vs Redington India Ltd. on 31 January, 2023
Bench: Krishna Murari, Sudhanshu Dhulia
ITEM NO.34 COURT NO.13 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).2356-2357/2019
CCE DGCEI ADJUDICATION CELL Appellant(s)
VERSUS
REDINGTON INDIA LTD. Respondent(s)
(IA No. 31978/2019 - EX-PARTE STAY
IA No. 79285/2019 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 31-01-2023 This matter was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE KRISHNA MURARI
HON'BLE MR. JUSTICE SUDHANSHU DHULIA
For Appellant(s) Mr. Sanjay Jain, A.S.G.
Mr. Mukesh Kumar Maroria, AOR
Ms. Nisha Bagchi, Adv.
Ms. Rukmini Bobde, Adv.
Ms. Nupur Sharma, Adv.
Mr. Padmesh Mishra, Adv.
Mr. Arkaj Kumar, Adv.
For Respondent(s) Mr. Ranjan Kumar, AOR
UPON hearing the counsel the Court made the following
O R D E R
In view of the letter dated 28.01.2023 circulated by learned counsel for the Respondent, list the matter after one week.
(RADHA SHARMA) (BEENA JOLLY)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
GEETA AHUJA
Date: 2023.02.01
17:16:28 IST
Reason: