Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] Union of India - Section Section 6 in The Seeds (Control) Order, 1983 6. Period of validity of license. - Every license under this Order, shall, unless previously suspended or cancelled, remain valid for [five years] [Substituted 'three years' by Notification No. G.S.R. 593(E), dated 21.8.2019.] from the date of its issue.
