Supreme Court - Daily Orders
C.I.T.-I,Ahmedabad,Gujarat vs B.Nanji Enterprises Ltd. on 1 April, 2015
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.6 COURT NO.7 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
9196/2013
(Arising out of impugned final judgment and order dated 13/12/2011
in ITA No. 1499/2008 passed by the High Court Of Gujarat At
Ahmedabad)
C.I.T.-I,AHMEDABAD,GUJARAT Petitioner(s)
VERSUS
B.NANJI ENTERPRISES LTD. Respondent(s)
(With appln. (s) for c/delay in filing SLP and c/delay in refiling
SLP and office report)
Date : 01/04/2015 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. Maninder Singh, ASG
Mr. D.L. Chidananda, Adv.
Ms. Rachna Srivastava, Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
The special leave petition is dismissed.
(MEENAKSHI KOHLI) (JASWINDER KAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2015.04.01 12:34:43 IST Reason: