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Supreme Court - Daily Orders

C.I.T.-I,Ahmedabad,Gujarat vs B.Nanji Enterprises Ltd. on 1 April, 2015

Bench: Madan B. Lokur, Adarsh Kumar Goel

     ITEM NO.6                              COURT NO.7                   SECTION IIIA

                                   S U P R E M E C O U R T O F         I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s)                 for   Special   Leave   to   Appeal   (C)......CC      No(s).
     9196/2013

     (Arising out of impugned final judgment and order dated 13/12/2011
     in ITA No. 1499/2008 passed by the High Court Of Gujarat At
     Ahmedabad)

     C.I.T.-I,AHMEDABAD,GUJARAT                                            Petitioner(s)

                                                     VERSUS

     B.NANJI ENTERPRISES LTD.                           Respondent(s)
     (With appln. (s) for c/delay in filing SLP and c/delay in refiling
     SLP and office report)

     Date : 01/04/2015                  This petition was called on for hearing today.

     CORAM :                            HON'BLE MR. JUSTICE MADAN B. LOKUR
                                        HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

     For Petitioner(s)                  Mr. Maninder Singh, ASG
                                        Mr. D.L. Chidananda, Adv.
                                        Ms. Rachna Srivastava, Adv.
                                        Mrs. Anil Katiyar,Adv.

     For Respondent(s)

                           UPON hearing the counsel the Court made the following

                                                  O R D E R

Delay condoned.

The special leave petition is dismissed.

(MEENAKSHI KOHLI) (JASWINDER KAUR) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2015.04.01 12:34:43 IST Reason: