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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(2) in Rajasthan Sanskrit University Act, 1998

(2)The Vice-Chancellor shall also he responsible to ensure that the provisions of this Act and of the statutes and ordinances made thereunder are duly observed and he shall have all the powers necessary for this purpose.