Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 170(4)] [Section 170] [Entire Act] Union of India - Subsection Section 170(4)(iv) in The Dedicated Freight Corridor Railway General Rules, 2018 (iv)an amber flasher light when cab radio or operational radio of mobile train radio communication system is available but not end of train telemetry;