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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Telangana - Subsection

Section 19(1)(i) in Telangana Charitable and Hindu Religious Institutions and Endowments Act, 1987

(i)if he has not completed [thirty years] [Substituted by Act No.29 of 2000.] age;