Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] State of Odisha - Subsection Section 49(d) in The Wild Life (Protection) (Orissa) Rules, 1974 (d)[ Deputy Chief Wildlife Warden.] [Inserted vide Notification No. 3308 dated 25.2.2006, Orissa Gazette Extraordinary No. 257 Dated 6.3.2006.]
