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State of Karnataka - Section

Section 64 in Karnataka Agricultural Produce Marketing Act 1966

64. [ Appointment of sub-committees. [Substituted by Act 16 of 1991 w.e.f.1.8.1991]

- The market Committee may appoint one or more sub-committees from among its members consisting of not less than two and not more than five members for the purpose of reporting or giving opinion on any matter referred to it by the market committee.]