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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Bihar - Subsection

Section 20(1) in Bihar Special Survey and Settlement Act, 2011

(1)The provisions of this Act shall have effect notwithstanding anything inconsistent therewith contained in any other law for the time being in force, of any customs or usages having the force of law or contract or judgment, decree or order of the court or any other authority.