Delhi High Court - Orders
Dell International Services India ... vs Union Of India & Ors on 27 February, 2025
Author: Yashwant Varma
Bench: Yashwant Varma
$~27
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 9008/2022
DELL INTERNATIONAL SERVICES INDIA
PRIVATE LIMITED .....Petitioner
Through: Ms.Charanya Lakshmikumaran,
Mr. Kunal Kapoor and Mr.
Yatharth Tripathi Advs.
versus
UNION OF INDIA & ORS. .....Respondents
Through: Mr. Shubham Tyagi, SSC with
Ms. N. Ojha and Mr.
Gaganpreet Singh, Advocates
for R-1 to 7.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 27.02.2025 Having heard learned counsels for parties, we reserve orders. Learned counsels for parties are granted liberty to place their Written Submissions on record within one week from today.
YASHWANT VARMA, J HARISH VAIDYANATHAN SHANKAR, J FEBRUARY 27, 2025/akc This is a digitally signed order.
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