Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 112(2)] [Section 112] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 112(2)(b) in The Andaman and Nicobar Islands Value Added Tax Regulation, 2017

(b)services which may constitute business under clause (i) of sub-clause (d) of sub-section (1) of section 2;