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Manipur High Court

Samuel Jendai vs The Speaker Mla & Anr on 9 September, 2020

Bench: Lanusungkum Jamir, Ahanthem Bimol Singh

                                                                    DB - 1
WP(C) No.396 of 2020


Samuel Jendai                                     ....Petitioner

             -Versus-

The Speaker MLA & Anr                             ...Respondents

BEFORE HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR HON'BLE MR.JUSTICE AHANTHEM BIMOL SINGH 09.09.2020 On joint prayer of the parties, list this case along with WP(C) No.387 of 2020 on 16.9.2020 at 2.00 PM.

Mr.Samarjit, learned counsel for the Election Commission of India shall take instructions with regard to the status of the By-Election in respect of the present petition.

Furnish copy of this order to learned counsel for the parties through their respective e.mails.

                        JUDGE                               JUDGE

Priyojit



               Digitally signed
Yumkha         by Yumkham
               Rother
m Rother       Date: 2020.09.10
               17:10:38 +05'30'