Manipur High Court
Samuel Jendai vs The Speaker Mla & Anr on 9 September, 2020
Bench: Lanusungkum Jamir, Ahanthem Bimol Singh
DB - 1
WP(C) No.396 of 2020
Samuel Jendai ....Petitioner
-Versus-
The Speaker MLA & Anr ...Respondents
BEFORE HON'BLE MR. JUSTICE LANUSUNGKUM JAMIR HON'BLE MR.JUSTICE AHANTHEM BIMOL SINGH 09.09.2020 On joint prayer of the parties, list this case along with WP(C) No.387 of 2020 on 16.9.2020 at 2.00 PM.
Mr.Samarjit, learned counsel for the Election Commission of India shall take instructions with regard to the status of the By-Election in respect of the present petition.
Furnish copy of this order to learned counsel for the parties through their respective e.mails.
JUDGE JUDGE Priyojit Digitally signed Yumkha by Yumkham Rother m Rother Date: 2020.09.10 17:10:38 +05'30'