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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(c) in Simplification of the Procedure for Development of Colonies in the State of Punjab up to an Area of 10 Acres

(c)Application may also be submitted by the holder of the General Power of Attorney on behalf of the single or joint land owners, provided the attorney holder has been specifically authorised in this behalf;