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State of Mizoram - Section

Section 109 in Mizoram Excise Rules, 1983

109. Vessels for conveyance of spirit to warehouse.

- Spirits intended for a warehouse shall be conveyed in sound and water-tight casks or approved metal vessels on which shall be painted in white oil paint, in letters not less than 2.5 c.m. high, the number of the cask or vessel, its capacity to the nearest tenth of a litre, and the name of the distillery or warehouse from which it has been issued. Marks other than those specified above shall be obliterated.