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State of Madhya Pradesh - Section

Section 70 in The M.P. Panchayat Raj Avam Gram Swaraj Adhiniyam, 1993

70. Other officers and servants of Panchayat.

(1)Subject to the provisions of Section 69 every panchayat may with previous approval of prescribed authority appoint such other officers and servants as it considers necessary for the efficient discharge of its duties.
(2)The qualification, method of recruitment, salaries, leave, allowance and other conditions of service including disciplinary matters of such officer and servants shall be such as may be prescribed.