Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(d) in The Orissa Consolidation of Holdings and Prevention of Fragmentation of Land Rules, 1973

(d)for the production of documents - Order V, Rule 7; Order XI, Rules 12 to 15 and 17 to 21, Order XII, Rule 2, Order XIII, rules 1 to 11 and Order XVI, Rule 6.