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[Cites 0, Cited by 0] [Section 374A] [Entire Act]

Union of India - Subsection

Section 374A(1) in Rules of Procedure and Conduct of Business in Lok Sabha

(1)Notwithstanding anything contained in rules 373 and 374, in the event of grave disorder occasioned by a member coming into the well of the House or abusing the Rules of the House persistently and wilfully obstructing its business by shouting slogans or otherwise, such member shall, on being named by the Speaker, stand automatically suspended from the service of the House for five consecutive sittings or the remainder of the session, whichever is less:Provided that the House may, at any time, on a motion being made, resolve that such suspension be terminated.