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[Cites 0, Cited by 0] [Section 32(3)] [Section 32] [Entire Act]

State of Odisha - Subsection

Section 32(3)(i) in The General Provident Fund (Orissa) Rules, 1938

(i)A subscriber may submit an application to the Accounts Officer through the Head of Office or Department for payment of the amount in table Fund, at least one year in advance of the date of superannuation. The application may be made for the amount standing to his credit in the Fund as indicated in the accounts statement for the year ending one year prior to his superannuation or for the amount as indicated in his ledger account, in case the accounts statement has not been received;