Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Gujarat - Subsection Section 27(2) in Dr. Babasaheb Ambedkar Open University Act, 1994 (2)The annual accounts as approved by the Board of Management shall be audited by the Auditor appointed by the State Government.
