Delhi High Court - Orders
Mohsin Akhtar And Anr vs Icici Bank And Ors on 3 March, 2023
Author: Najmi Waziri
Bench: Najmi Waziri, Neena Bansal Krishna
$~4, 5, 7-36 & 46
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 326/2023
MOHSIN AKHTAR AND ANR. ..... Petitioner
Through: Md. Shahid Anwar and Mr. Mobin
Akhtar, Advocates.
versus
ICICI BANK AND ORS ..... Respondent
Through: Mr. Kuber Dewan, Ms. Neeharika
Agarwal, Ms. Trisha Raychaudhuri
and Mr. Kaustubh Srivastava,
Advocates for ICICI Bank.
Mr. Ashok Kumar Sabharwal and
Mr.Shakir Husain, Advocates for R-3.
5
+ W.P.(C) 849/2023 & CM APPL. 3299/2023 (stay)
GAURAV JINDAL ..... Petitioner
Through: Ms. Anshul Gupta, Mr. Kirti Dua,
Mr.Shubham Kaushik, Ms. Rani
Shandilya, Mr. Prakhar Bhardwaj and
Ms. Subhangi Tiwari, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Nitinjya Chaudhry, SPC with
Mr. Rohan Gupta, GP and
Mr. Deepak Kumar, Advocate for
UOI/R-1.
Mr. Ramesh Babu, Ms. Manisha
Singh, Ms. Jagriti Bharti, Mr. Rohan
Srivastava and Ms. Tanya
Chowdhary, Advocates for RBI.
Mr. Himanshu Shekhar, Mr. Shubham
Singh and Mr. Parth Shekhar,
Advocates for R-3/Central Bank.
Mr. Manu Beri and Mr. Prateek
Signature Not Verified
Digitally Signed
By:SAHIL SHARMA
Signing Date:04.03.2023
11:19:23
Kasliwal, Advocates for R-4.
7
+ W.P.(C) 10733/2022 & CM APPL. 31146/2022 (status quo)
MR. ASHOK BANSAL & ANR. ..... Petitioners
Through: Mr. Avinash Kumar and Mr. Gaurav
Kumar, Advocates.
versus
STATE BANK OF INDIA & ORS. ..... Respondents
Through: Mr. Premtosh Mishra, Mr. Vasoodev
Sharma and Mr. Vikas Rai,
Advocates for R-1/SBI.
Mr. Nishant Datta, Mr. Pradeep
Bhardwaj, Mr. Chirag Rathi,
Advocates for R-2 with Mr. Sachin
Tomar for respondent company.
8
+ W.P.(C) 12768/2022
GURDEV SINGH CHOUHAN & ANR. ..... Petitioners
Through:
versus
UCO BANK & ANR. ..... Respondents
Through: Mr. Sarfaraz Khan, Advocate for R-1.
9
+ W.P.(C) 12821/2022 & CM APPL. 38995/2022 (stay)
PARESH CHHABRA & ANR. ..... Petitioners
Through: Mr. Rajesh Kumar, Advocate.
versus
UCO BANK & ANR. ..... Respondents
Through: Mr. Sarfaraz Khan, Advocate for R-1.
Ms. Mani Gupta, Mr. Aman
Choudhary, Ms. Sonali Jain,
Ms. Saumya Upadhyay and
Ms. Sreemantini Mukherjee,
Signature Not Verified
Digitally Signed
By:SAHIL SHARMA
Signing Date:04.03.2023
11:19:23
Advocates for AVJ Developers.
10
+ W.P.(C) 13726/2022 & CM APPL. 41891/2022 (stay)
HITESH KUMAR & ORS. ..... Petitioners
Through: Mr. Rashwardhan, Mr. Piyush Singh,
Mr. Nitesh Ranjan and Ms. Monalisa
Harsh, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Arjun Mahajan, SPC with
Ms. Neha Rai, Mr. Apoorv Upmanyu,
Mr. Vivek Nagar and Mr. Mohit
Auluck, Advocates for UOI/R-1.
Mr. Ramesh Babu, Ms. Manisha
Singh, Ms. Jagriti Bharti, Mr. Rohan
Srivastava and Ms. Tanya
Chowdhary, Advocates for RBI.
Ms. Seema Gupta, Advocate for R-3.
Mr. Manu Beri and Mr. Prateek
Kasliwal, Advocates for R-5.
11
+ W.P.(C) 14500/2022 & CM APPL. 44300/2022 (stay)
MOHAMMAD ADNAN ..... Petitioner
Through: Ms. Manu Garg and Mr. Ashish
Chauhan, Advocates.
versus
RESERVE BANK OF INDIA & ORS. ..... Respondents
Through: Mr. Ramesh Babu, Ms. Manisha
Singh, Ms. Jagriti Bharti, Mr. Rohan
Srivastava and Ms. Tanya
Chowdhary, Advocates for RBI.
Mr. Kuber Dewan, Ms. Neeharika
Agarwal, Ms. Trisha Raychaudhuri
and Mr. Kaustubh Srivastava,
Advocates for ICICI Bank.
Ms. Mani Gupta, Mr. Aman
Signature Not Verified
Digitally Signed
By:SAHIL SHARMA
Signing Date:04.03.2023
11:19:23
Choudhary, Ms. Sonali Jain,
Ms. Saumya Upadhyay and
Ms. Sreemantini Mukherjee,
Advocates for AVJ Developers.
12
+ W.P.(C) 14505/2022 & CM APPL. 44311/2022 (stay)
ALOK KUMAR SRIVASTAVA ..... Petitioner
Through: Ms. Manu Garg and Mr. Ashish
Chauhan, Advocates.
versus
RESERVE BANK OF INDIA AND ORS ..... Respondents
Through: Mr. Ramesh Babu, Ms. Manisha
Singh, Ms. Jagriti Bharti, Mr. Rohan
Srivastava and Ms. Tanya
Chowdhary, Advocates for RBI.
Mr. Kuber Dewan, Ms. Neeharika
Agarwal, Ms. Trisha Raychaudhuri
and Mr. Kaustubh Srivastava,
Advocates for ICICI Bank.
Ms. Mani Gupta, Mr. Aman
Choudhary, Ms. Sonali Jain,
Ms. Saumya Upadhyay and
Ms. Sreemantini Mukherjee,
Advocates for AVJ Developers.
13
+ W.P.(C) 14508/2022 & CM APPL. 44324/2022 (stay)
VINEET GUPTA ..... Petitioner
Through: Ms. Manu Garg and Mr. Ashish
Chauhan, Advocates.
versus
RESERVE BANK OF INDIA & ORS. ..... Respondents
Through: Mr. Ramesh Babu, Ms. Manisha
Singh, Ms. Jagriti Bharti, Mr. Rohan
Srivastava and Ms. Tanya
Chowdhary, Advocates for RBI.
Mr. Kuber Dewan, Ms. Neeharika
Signature Not Verified
Digitally Signed
By:SAHIL SHARMA
Signing Date:04.03.2023
11:19:23
Agarwal, Ms. Trisha Raychaudhuri
and Mr. Kaustubh Srivastava,
Advocates for ICICI Bank.
Ms. Mani Gupta, Mr. Aman
Choudhary, Ms. Sonali Jain,
Ms. Saumya Upadhyay and
Ms. Sreemantini Mukherjee,
Advocates for AVJ Developers.
14
+ W.P.(C) 14630/2022, CM APPL. 44840/2022 & 52233/2022
MAHENDRA JANAK KUMAR AND ANR ..... Petitioners
Through: Mr. Dilip Kr. Niranjan, Advocate.
versus
UNION OF INDIA AND OTHERS ..... Respondents
Through: Mr. T.P. Singh, CGSC for UOI.
Mr. Ramesh Babu, Ms. Manisha
Singh, Ms. Jagriti Bharti, Mr. Rohan
Srivastava and Ms. Tanya
Chowdhary, Advocates for RBI.
Mr. Akshay Ringe, Mr. and Mr.
Anupam Singh, Mr. Sushil Mishra
and Ms. Nika Tiwari, Advocates for
R-3/Axis Bank.
Mr. Manu Beri and Mr. Prateek
Kasliwal, Advocates for R-5.
15
+ W.P.(C) 14996/2022 & CM APPL. 48852/2022
RAJ PRAKASH VERMA & ORS. ..... Petitioners
Through: Mr. Yashvardhan Singh and
Mr. Harshit Singh, Advocates.
versus
CFM ASSET RECONSTRUCTION
PRIVATE LIMITED & ORS. ..... Respondents
Through: Mr. Sunil Dalal, Senior Advocate
with Mr. Gorang Goyal, Ms. Manisha
Saroha and Mr. Raju Singh,
Signature Not Verified
Digitally Signed
By:SAHIL SHARMA
Signing Date:04.03.2023
11:19:23
Advocates for R-1 & R-3.
Mr. Vikas Tiwari, Mr. Vidit Agarwal
and Mr. Kumar Deeprai, Advocates
for R-2.
Mr. Ramesh Babu, Ms. Manisha
Singh and Ms. Tanya Chowdhary,
Advocates for RBI/R-4.
16
+ W.P.(C) 15700/2022 & CM APPL. 48859/2022 (stay)
ASHWANI GOSWAMI ..... Petitioner
Through: Ms. Manu Garg and Mr. Ashish
Chauhan, Advocates.
versus
RESERVE BANK OF INDIA & ORS. ..... Respondents
Through: Mr. Ramesh Babu, Ms. Manisha
Singh and Ms. Tanya Chowdhary,
Advocates for RBI.
Mr. Kuber Dewan, Ms. Neeharika
Agarwal, Ms. Trisha Raychaudhuri
and Mr. Kaustubh Srivastava,
Advocates for ICICI Bank.
Ms. Mani Gupta, Mr. Aman
Choudhary, Ms. Sonali Jain,
Ms. Saumya Upadhyay and
Ms. Sreemantini Mukherjee,
Advocates for AVJ Developers.
17
+ W.P.(C) 16150/2022 & CM APPL. 50458/2022 (stay)
SANJEEV GUPTA ..... Petitioner
Through: Ms. Manu Garg and Mr. Ashish
Chauhan, Advocates.
versus
RESERVE BANK OF INDIA & ORS. ..... Respondents
Through: Mr. Ramesh Babu, Ms. Manisha
Signature Not Verified
Digitally Signed
By:SAHIL SHARMA
Signing Date:04.03.2023
11:19:23
Singh, Ms. Jagriti Bharti, Mr. Rohan
Srivastava and Ms. Tanya
Chowdhary, Advocates for RBI.
Mr. Kuber Dewan, Ms. Neeharika
Agarwal, Ms. Trisha Raychaudhuri
and Mr. Kaustubh Srivastava,
Advocates for ICICI Bank.
Ms. Mani Gupta, Mr. Aman
Choudhary, Ms. Sonali Jain,
Ms. Saumya Upadhyay and
Ms. Sreemantini Mukherjee,
Advocates for AVJ Developers.
18
+ W.P.(C) 16170/2022 & CM APPL. 50521/2022 (stay)
PRADEEP KUMAR BHATT ..... Petitioner
Through: Mr. Soumitra Chatterjee and Ms.
Sriparna Chatterjee, Advocates.
versus
RESERVE BANK OF INDIA & ORS. ..... Respondents
Through: Mr. Ramesh Babu, Ms. Manisha
Singh, Ms. Jagriti Bharti, Mr. Rohan
Srivastava and Ms. Tanya
Chowdhary, Advocates for RBI.
Mr. Soumitra Chatterjee and
Ms. Sriparna Chatterjee, Advocates
for R-2/Canara Bank.
Mr. Hitesh Sacher, Ms. Anju Jain and
Ms. Pinki Sah, Advocates for R-
2/Canara Bank.
Ms. Mani Gupta, Mr. Aman
Choudhary, Ms. Sonali Jain,
Ms. Saumya Upadhyay and
Ms. Sreemantini Mukherjee,
Advocates for AVJ Developers.
19
+ W.P.(C) 16527/2022 & CM APPLs. 51911-14/2022 (stay)
AMBUJ KATHURIA & ANR. ..... Petitioners
Signature Not Verified
Digitally Signed
By:SAHIL SHARMA
Signing Date:04.03.2023
11:19:23
Through: Mr. Shashwat Anand, Mr. Sashwat
Parihar, Ms. Adya Singh, Mr. Dhruva
Vig and Ms. Pooja Kumari,
Advocates for P-1.
versus
RESERVE BANK OF INDIA & ORS. ..... Respondents
Through: Mr. Ramesh Babu, Ms. Manisha
Singh and Ms. Tanya Chowdhary,
Advocates for RBI.
Mr. Kuber Dewan, Ms. Neeharika
Agarwal, Ms. Trisha Raychaudhuri
and Mr. Kaustubh Srivastava,
Advocates for ICICI Bank.
Mr. Rachit Mathur, Advocate for R-4.
20
+ W.P.(C) 17383/2022 & CM APPL. 55335/2022 (stay)
ARJUN SHARMA ..... Petitioner
Through: Ms. Manu Garg and Mr. Ashish
Chauhan, Advocates.
versus
RESERVE BANK OF INDIA & ORS. ..... Respondents
Through: Mr. Ramesh Babu, Ms. Manisha
Singh and Ms. Tanya Chowdhary,
Advocates for RBI.
Mr. Sarfaraz Khan, Advocate for R-2.
Ms. Mani Gupta, Mr. Aman
Choudhary, Ms. Sonali Jain,
Ms. Saumya Upadhyay and
Ms. Sreemantini Mukherjee,
Advocates for AVJ Developers.
Mr. Rachit Mathur, Advocate for R-4.
21
+ W.P.(C) 10728/2021 & CM APPLs. 33138-39/2021
HRIDESH KUMAR PATHAK ..... Petitioner
Through: Ms. Anshul Gupta, Mr. Kirti Dua,
Mr.Shubham Kaushik, Ms. Rani
Signature Not Verified
Digitally Signed
By:SAHIL SHARMA
Signing Date:04.03.2023
11:19:23
Shandilya, Mr. Prakhar Bhardwaj and
Ms. Subhangi Tiwari, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vijay Joshi and Mr. Shubham
Chaturvedi, Advocates for R-1/UOI.
Mr. Ramesh Babu, Ms. Manisha
Singh, Ms. Jagriti Bharti, Mr. Rohan
Srivastava and Ms. Tanya
Chowdhary, Advocates for RBI.
Mr. O.P. Gaggar and Mr. Sachindra
Karu, Advocates for R-3.
Mr. Manu Beri, Mr. Prateek Kasliwal,
Advocates for R-5.
22
+ W.P.(C) 11254/2021, CM APPL. 34657/2021 & 44326/2022
MANIK AHUJA & ANR. ..... Petitioners
Through: Ms. Manu Garg and Mr. Ashish
Chauhan, Advocates.
versus
ICICI BANK LTD. ..... Respondent
Through: Mr. Kuber Dewan, Ms. Neeharika
Agarwal, Ms. Trisha Raychaudhuri
and Mr. Kaustubh Srivastava,
Advocates for ICICI Bank.
23
+ W.P.(C) 13629/2022 & CM APPL. 41536/2022 & 44353/2022
KAUSAR MURTAZA AND ORS ..... Petitioner
Through:
versus
RESERVE BANK OF INDIA AND ORS ..... Respondent
Through: Mr. Ramesh Babu, Ms. Manisha
Singh, Ms. Jagriti Bharti, Mr. Rohan
Srivastava and Ms. Tanya
Signature Not Verified
Digitally Signed
By:SAHIL SHARMA
Signing Date:04.03.2023
11:19:23
Chowdhary, Advocates for RBI.
Mr. Kuber Dewan, Ms. Neeharika
Agarwal, Ms. Trisha Raychaudhuri
and Mr. Kaustubh Srivastava,
Advocates for ICICI Bank.
Ms. Mani Gupta, Mr. Aman
Choudhary, Ms. Sonali Jain,
Ms. Saumya Upadhyay and
Ms. Sreemantini Mukherjee,
Advocates for AVJ Developers.
24
+ W.P.(C) 12513/2022
MOHD IQUEBAL AHMAD AND ANR. ..... Petitioners
Through: Md. Shahid Anwar and Mr. Mobin
Akhtar, Advocates.
versus
ICICI BANK AND ORS. ..... Respondents
Through: Mr. Kuber Dewan, Ms. Neeharika
Agarwal, Ms. Trisha Raychaudhuri
and Mr. Kaustubh Srivastava,
Advocates for ICICI Bank
25
+ W.P.(C) 12884/2022 & CM APPL. 39154/2022 (stay)
ANOOP JAISWAL ..... Petitioner
Through: Mr. Raghavendra M. Bajaj,
Mr. Agnish Aditya, Mr. Kumar Karan
and Ms. Shagun Agarwalla,
Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Vikrant N. Goyal, Ms. Tesu
Gupta and Ms. Ayushi Garg,
Advocate for UOI.
Mr. Ramesh Babu, Ms. Manisha
Singh, Ms. Jagriti Bharti, Mr. Rohan
Srivastava and Ms. Tanya
Chowdhary, Advocates for RBI.
Signature Not Verified
Digitally Signed
By:SAHIL SHARMA
Signing Date:04.03.2023
11:19:23
Mr. Akshay Ringe, Mr. Anupam
Singh, Mr. Sushmit Mishra and Ms.
Nika Tiwari, Advocates for R-3
26
+ W.P.(C) 13021/2022 & CM APPL. 39425/2022 (stay)
MANURAG NANGIA & ANR. ..... Petitioners
Through: Mr. Nishant Das and Mr. Aatrayi Das,
Advocates.
versus
AXIS BANK LIMITED & ORS. ..... Respondents
Through: Mr. Rahul Chauhan, Advocate for R1.
Mr. Nikhil Kr. Verma and
Mr. Rishabh Jain, Advocates for R-2.
Mr. Vikrant N. Goyal, Ms. Tesu
Gupta and Ms. Ayushi Garg,
Advocate for UOI.
Mr. Ramesh Babu, Ms. Manisha
Singh and Ms. Tanya Chowdhary,
Advocates for RBI.
27
+ W.P.(C) 13378/2022 & CM APPL.40601/2022 (stay)
RAHUL MAHAJAN ..... Petitioner
Through: Mr. Yashwardhan, Mr. Piyush Singh,
Mr. Nitesh Ranjan and Ms. Monalisa
Harsh, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Pradeep Kumar Jha, SPC for
R1/UOI.
Mr. Ramesh Babu, Ms. Manisha
Singh, Ms. Jagriti Bharti, Mr. Rohan
Srivastava and Ms. Tanya
Chowdhary, Advocates for RBI.
Ms. Seema Gupta, Advocate for R-3.
Mr. Manu Beri and Mr. Prateek
Kasliwal, Advocates for R-5.
Signature Not Verified
Digitally Signed
By:SAHIL SHARMA
Signing Date:04.03.2023
11:19:23
28
+ W.P.(C) 14476/2022 & CM APPL. 44212/2022 (stay)
VIKRAM PANWAR & ANR. ..... Petitioners
Through: Mr. Sanjeev Bhandari, Mr. Dhananjay
Kumar Singh, Mr. Avinash Kumar
and Mr. Gaurav Kumar, Advocates.
versus
STATE BANK OF INDIA ..... Respondent
Through: Mr. Rajiv Kapur, Mr. Akshit Kapur,
Mr. Tushar Bagga and Mr. Harsh
Narwal, Advocates.
29
+ W.P.(C) 14504/2022 & CM APPL. 44309/2022 (stay)
NAVIN KUMAR ..... Petitioner
Through: Ms. Manu Garg and Mr. Ashish
Chauhan, Advocates.
versus
RESERVE BANK OF INDIA & ORS. ..... Respondents
Through: Mr. Ramesh Babu, Ms. Manisha
Singh, Ms. Jagriti Bharti, Mr. Rohan
Srivastava and Ms. Tanya
Chowdhary, Advocates for RBI.
Mr. Kuber Dewan, Ms. Neeharika
Agarwal, Ms. Trisha Raychaudhuri
and Mr. Kaustubh Srivastava,
Advocates for ICICI Bank.
Ms. Mani Gupta, Mr. Aman
Choudhary, Ms. Sonali Jain,
Ms. Saumya Upadhyay and
Ms. Sreemantini Mukherjee,
Advocates for AVJ Developers.
30
+ W.P.(C) 14517/2022 & CM APPL. 44380/2022 (stay)
SHAJAN JACOB ..... Petitioner
Through: Ms. Manu Garg and Mr. Ashish
Signature Not Verified
Digitally Signed
By:SAHIL SHARMA
Signing Date:04.03.2023
11:19:23
Chauhan, Advocates.
versus
RESERVE BANK OF INDIA & ORS. ..... Respondents
Through: Mr. Ramesh Babu, Ms. Manisha
Singh, Ms. Jagriti Bharti, Mr. Rohan
Srivastava and Ms. Tanya
Chowdhary, Advocates for RBI.
Mr. Kuber Dewan, Ms. Neeharika
Agarwal, Ms. Trisha Raychaudhuri
and Mr. Kaustubh Srivastava,
Advocates for ICICI Bank.
Ms. Mani Gupta, Mr. Aman
Choudhary, Ms. Sonali Jain,
Ms. Saumya Upadhyay and
Ms. Sreemantini Mukherjee,
Advocates for AVJ Developers.
31
+ W.P.(C) 14518/2022 & CM APPL. 44382/2022 (stay)
TARUN KUMAR ..... Petitioner
Through: Ms. Manu Garg and Mr. Ashish
Chauhan, Advocates.
versus
RESERVE BANK OF INDIA & ORS. ..... Respondents
Through: Mr. Ramesh Babu, Ms. Manisha
Singh, Ms. Jagriti Bharti, Mr. Rohan
Srivastava and Ms. Tanya
Chowdhary, Advocates for RBI.
Mr. Sarfaraz Khan, Advocate for R-2.
Ms. Mani Gupta, Mr. Aman
Choudhary, Ms. Sonali Jain,
Ms. Saumya Upadhyay and
Ms. Sreemantini Mukherjee,
Advocates for AVJ Developers.
32
+ W.P.(C) 15521/2022 & CM APPL. 48268/2022 (stay)
SUNIL KUMAR SRIVASTAVA ..... Petitioner
Signature Not Verified
Digitally Signed
By:SAHIL SHARMA
Signing Date:04.03.2023
11:19:23
Through: Ms. Manu Garg and Mr. Ashish
Chauhan, Advocates.
versus
RESERVE BANK OF INDIA & ORS. ..... Respondents
Through: Mr. Ramesh Babu, Ms. Manisha
Singh and Ms. Tanya Chowdhary,
Advocates for RBI.
Ms. Mani Gupta, Mr. Aman
Choudhary, Ms. Sonali Jain,
Ms. Saumya Upadhyay and
Ms. Sreemantini Mukherjee,
Advocates for AVJ Developers.
33
+ W.P.(C) 15559/2022 & CM APPL. 48417/2022 (stay)
RAKESH KUMAR ASTHANA ..... Petitioner
Through: Ms. Manu Garg and Mr. Ashish
Chauhan, Advocates.
versus
RESERVE BANK OF INDIA & ORS. ..... Respondents
Through: Mr. Ramesh Babu, Ms. Manisha
Singh and Ms. Tanya Chowdhary,
Advocates for RBI.
Mr. Kuber Dewan, Ms. Neeharika
Agarwal, Ms. Trisha Raychaudhuri
and Mr. Kaustubh Srivastava,
Advocates for ICICI Bank.
Ms. Mani Gupta, Mr. Amar
Choudhary, Ms. Sonali Jain and
Ms. Sreemantini Mukherjee,
Advocates for R-3.
34
+ W.P.(C) 15689/2022 & CM APPL. 48831/2022 (stay)
RAVINDER KUMAR SHARMA ..... Petitioner
Through: Ms. Manu Garg and Mr. Ashish
Chauhan, Advocates.
versus
Signature Not Verified
Digitally Signed
By:SAHIL SHARMA
Signing Date:04.03.2023
11:19:23
RESERVE BANK OF INDIA & ORS. ..... Respondents
Through: Mr. Ramesh Babu, Ms. Manisha
Singh and Ms. Tanya Chowdhary,
Advocates for RBI.
Mr. Sachindra Karn, Advocate for
Mr. O.P. Gaggar and Mr. Sachindra
Karn, Advocates for R-2.
Ms. Mani Gupta, Mr. Aman
Choudhary, Ms. Sonali Jain,
Ms. Saumya Upadhyay and
Ms. Sreemantini Mukherjee,
Advocates for AVJ Developers.
35
+ W.P.(C) 16909/2022 & CM APPL. 53602/2022 & 2137/2023 (stay)
DHRUVA CHOUDHARY ..... Petitioner
Through: Ms. Anshul Gupta, Mr. Kirti Dua,
Mr.Shubham Kaushik, Ms. Rani
Shandilya, Mr. Prakhar Bhardwaj and
Ms. Subhangi Tiwari, Advocates.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Raj Kumar Yadav, SPC with
Mr. Govil Upadhyaya and Ms. Arushi
Kapur, Advocates for R-1/UOI.
Mr. Ramesh Babu, Ms. Manisha
Singh, Ms. Jagriti Bharti, Mr. Rohan
Srivastava and Ms. Tanya
Chowdhary, Advocates for RBI.
Mr. Himanshu Shekhar, Mr. Shubham
Singh and Mr. Parth Shekhar,
Advocates for R-3.
Mr. Manu Beri and Mr. Prateek
Kasliwal, Advocates for R-4.
36
+ W.P.(C) 1620/2023 & CM APPL. 6163/2023 (stay)
ANKIT AGARWAL ..... Petitioner
Signature Not Verified
Digitally Signed
By:SAHIL SHARMA
Signing Date:04.03.2023
11:19:23
Through: Mr. Dilip Kr. Niranjan, Advocate.
versus
UNION OF INDIA AND OTHERS ..... Respondents
Through: Mr. Niraj Kumar, SPC with
Mr. Jitender Kumar Tripathi, GP for
R-1/UOI.
Mr. Kuber Dewan, Ms. Neeharika
Agarwal, Ms. Trisha Raychaudhuri
and Mr. Kaustubh Srivastava,
Advocates for ICICI Bank.
Mr. Ramesh Babu, Ms. Manisha
Singh, Ms. Jagriti Bharti, Mr. Rohan
Srivastava and Ms. Tanya
Chowdhary, Advocates for RBI.
Mr. Manu Beri and Mr. Prateek
Kasliwal, Advocate for R-5.
46
+ W.P.(C) 16817/2022 & & CM APPL. 53133-34/2022
SANDEEP ASHOK WADHWA ..... Petitioner
Through:
versus
RESERVE BANK OF INDIA & ORS. ..... Respondents
Through: Mr. Ramesh Babu, Ms. Manisha
Singh, Ms. Jagriti Bharti, Mr. Rohan
Srivastava and Ms. Tanya
Chowdhary, Advocates for RBI.
CORAM:
HON'BLE MR. JUSTICE NAJMI WAZIRI
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 03.03.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).
Signature Not Verified Digitally Signed By:SAHIL SHARMA Signing Date:04.03.2023 11:19:23Re-notify on 07.03.2023, the date already fixed.
NAJMI WAZIRI, J JUSTICE NEENA BANSAL KRISHNA, J MARCH 3, 2023/N Signature Not Verified Digitally Signed By:SAHIL SHARMA Signing Date:04.03.2023 11:19:23