Jammu & Kashmir High Court - Srinagar Bench
Bashir Ahmad Bhat vs Ghulam Mohammad Bhat on 4 November, 2019
Author: Rashid Ali Dar
Bench: Rashid Ali Dar
S. No. 9
Advance list
IN THE HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
CPOWP No. 758/2015
Bashir Ahmad Bhat Appellant/Petitioner(s)
Through:
Vs.
Ghulam Mohammad Bhat Respondent(s)
Through:
CORAM:
HON'BLE MR. JUSTICE RASHID ALI DAR, JUDGE
ORDER
04.11.2019 Affidavit in terms of the order dated 25 th October, 2017 has not been submitted. Mr. Irfan Andleeb, learned Dy. AG seeks time to file the same. Let the affidavit be filed within one week, failing which, Chief Engineer, Public Health Engineering Department, Kashmir, shall remain personally present before this Court on the next date of hearing.
List on 29th November, 2019.
(RASHID ALI DAR) JUDGE SRINAGAR 04.11.2019 "Manzoor"
MANZOOR UL HASSAN DAR 2019.11.06 12:33