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[Cites 0, Cited by 0] [Section 14A] [Entire Act]

State of Maharashtra - Subsection

Section 14A(6) in The Maharashtra Agricultural Produce Marketing (Regulation) Act, 1963

(6)In the case of the Bombay Agricultural Produce Market Committee for the Bombay market area, the powers and duties of the Collector for the purposes of this section shall be exercised and performed by the Collector of Bombay.