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[Cites 0, Cited by 0] [Section 0] [Entire Act]

State of West Bengal - Subsection

Section 0(iii) in The West Bengal Electricity Regulatory Commission (Cogeneration and Generation of Electricity from Renewable Sources of Energy) Regulations, 2010

(iii)Small Hydro - For energy from small hydel projects, the price cap is fixed at Rs. 3.64 per kWh for five years from the date of coming into force of these regulations.