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[Cites 0, Cited by 0] [Section 125] [Entire Act]

State of Chattisgarh - Subsection

Section 125(c) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(c)the excavation and its vicinity are checked by a responsible person referred to in Rule 21 after every rain, storm or other occurrences carrying hazardous and in case a hazard is noticed at such checking, adequate protection against slides and cave-in to prevent such hazard is provided;